Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Odisha - Subsection Section 68(a) in Orissa State Financial Corporation (Staff) Regulations, 1975 (a)In case his/her substantive pay on the old scale is lower than the minimum of the scale to which he/she is transferred, at the minimum of the new scale:
