Supreme Court - Daily Orders
Kameshwar Prasad Singh @ Lala Babu vs Ramanand Prasad Singh on 20 November, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.10 COURT NO.3 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9616/2015
(Arising out of impugned final judgment and order dated 10/07/2015
in CRM No. 6316/2009 passed by the High Court Of Judicature at
Patna)
KAMESHWAR PRASAD SINGH @ LALA BABU Petitioner(s)
VERSUS
RAMANAND PRASAD SINGH AND ANR. Respondent(s)
(With appln. (s) for exemption from filing O.T.)
Date : 20/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Rakesh Kumar,Adv.
Mr. Bipin Kumar,Adv.
Mr. Chetan Dutt,Adv.
Mr. Prabhat Kaushik,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
(Anita Malhotra) (Sneh Bala Mehra)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2015.11.21
12:47:47 IST
Reason: