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Madhya Pradesh High Court

Pappu @ Pawan vs The State Of Madhya Pradesh on 16 December, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 59521 of 2022 (PAPPU @ PAWAN Vs THE STATE OF MADHYA PRADESH) Dated : 16-12-2022 Parties through their counsel.

Learned Govt. Advocate is directed to call for the case diary of Crime No.268/2022 registered at Police Station Behrol, District Sagar for offence under sections 454 and 380 of IPC, within a week.

List the matter after a week.

(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 12/19/2022 12:22:59 PM