Madhya Pradesh High Court
Pappu @ Pawan vs The State Of Madhya Pradesh on 16 December, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 59521 of 2022 (PAPPU @ PAWAN Vs THE STATE OF MADHYA PRADESH) Dated : 16-12-2022 Parties through their counsel.
Learned Govt. Advocate is directed to call for the case diary of Crime No.268/2022 registered at Police Station Behrol, District Sagar for offence under sections 454 and 380 of IPC, within a week.
List the matter after a week.
(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 12/19/2022 12:22:59 PM