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The Commissioner Of Income Tax V vs Panem Coal Mines Ltd. Through Its ... on 13 October, 2015

     ITEM NO.11                        REGISTRAR COURT. 1                SECTION IIIA

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MRS. RACHNA GUPTA

                                         Civil Appeal   No(s).   6274/2012


     C.I.T-V,NEW DELHI                                                 Appellant(s)

                                                   VERSUS

     PANEM COAL MINES LTD.                                             Respondent(s)



     Date : 13/10/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                       Mr Sumanta S Bandyopadhyay,Adv.
                                       Mr. B. V. Balaram Das,Adv.


     For Respondent(s)
                                        Mr. K. V. Mohan,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

Service upon the sole respondent is complete. Both parties have filed statement of case however, affidavit of valuation by the appellant has not been filed. Be filed within two weeks time.

Registry thereafter to process the matter for being listed before the Hon'ble Court as per rules.

(RACHNA GUPTA) Registrar