Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Goa - Subsection Section 129(4) in The Goa Panchayat Raj Act, 1994 (4)[ As soon as may be after the fist meeting of the Zilla Panchayat, every member thereof shall take the oath of Office before the Director of Panchayats] [Inserted by the Amendment Act No. 10 of 2003.].
