Section 85 in West Bengal Town and Country (Planning and Development) Act, 1979
85. Power to vary development scheme.
-A development scheme may, at any time, be varied by a subsequent scheme made and published in accordance with this Act:Provided that, when a scheme is so varied, the provisions of this Act, shall, as far as may be, apply to such variation and making of subsequent scheme; and the date of publication of the varied scheme, shall, for the purposes of sections 63, 65, 87, 88 and 90 be deemed to be the date of publication of the scheme referred to in those sections.
