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[Cites 0, Cited by 0] [Section 451B(3)] [Section 451B] [Entire Act]

Union of India - Subsection

Section 451B(3)(c) in Indian Telegraph Rules, 1951

(c)Additional Charges or particular person call.- One third of the rate for unit duration (3 minutes) of Speed Trunk Call charges, one the called number has been contacted, irrespective of the actual duration of the Speed Trunk Call.