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Kerala High Court

The District Manager vs Aarif on 13 February, 2025

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.28011/2023                        1/3                         Order Date : 13-02-2025

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN


               Thursday, the 13th day of February 2025 / 24th Magha, 1946

                                 WP(C) NO. 28011 OF 2023
   PETITIONER:

          THE DISTRICT MANAGER, KERALA STATE CO-OPERATIVE, FEDERATION FOR
          FISHERIES DEVELOPMENT LTD (MATSYAFED), DISTRICT OFFICE, WEST HILL,
          KOZHIKODE, PIN - 673005

   RESPONDENTS:

      1. AARIF, S/O. USSAIN, IRUMBAMKANDI PARAMB, PUTHIYANGADI, KOZHIKODE.,
         PIN - 673021
      2. STATE OF KERALA, REPRESENTED BY SECRETARY , DEPARTMENT OF LABOUR,
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001


        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the all further proceedings pursuant to the Exhibit P1
   award, till the final disposal of the above writ petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   06/01/2025 and upon hearing the arguments of SRI.T.P.PRADEEP, Advocate for
   the petitioner and SRI. P.SREEKUMAR (SENIOR) along with M/S. BINNY THOMAS,
   HELEN P.A., ATHUL ROY & INDRAJITH DILEEP, Advocates for R1, the court
   passed the following:
 WP(C) No.28011/2023                      2/3                      Order Date : 13-02-2025




                           MURALI PURUSHOTHAMAN, J.
                             ------------------------------
                             W.P.(C) No.28011 of 2023
                             ------------------------------
                      Dated this the 13th day of February, 2025



                                      ORDER

The learned counsel for the petitioner seeks time to file a counter affidavit to I.A No.1 of 2025.

Post on 27.02.2025.

Sd/-

MURALI PURUSHOTHAMAN JUDGE Anu WP(C) No.28011/2023 3/3 Order Date : 13-02-2025 APPENDIX OF WP(C) 28011/2023 Exhibit P1 TRUE COPY OF THE AWARD PASSED BY THE LABOUR COURT, KOZHIKODE IN ID 76/2022 DATED 28/02/2023 Exhibit P2 TRUE COPY OF THE SPECIAL RULES FOR KERALA STATE CO-

OPERATIVE FEDERATION FOR FISHERIES DEVELOPMENT LTD APPROVED BY THE GOVERNMENT OF KERALA VIDE ORDER DATED 17/2/2016 Exhibit P3 TRUE COPY OF THE ORDER OF DISTRICT MANAGER, MATSYAFED DATED 29/10/2021 Exhibit P4 TRUE COPY OF THE APPLICATION BEFORE THE LABOUR COURT, KOZHIKODE BEARING ID NO. 76/2022 Exhibit P5 TRUE COPY OF THE REPLY STATEMENT FILED BEFORE THE LABOUR COURT, KOZHIKODE IN ID 76/22