Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 96 in The Navy (Pension) Regulations, 1964 96. Rank for assessment of special pension. - Special pension shall be assessed on the substantive rank and the group held by the sailor on the date of discharge.
