Section 13 in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018
13. Allocation of members of the Service.
- The Government shall, from time to time, allocate a member of the Service to any Administration for posting in terms of rule 12.
