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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4) in The Rajasthan Agricultural Produce Markets Act, 1961

(4)The powers conferred by this section on the market committee shall be exercised subject to any rules which may be made in this behalf by the State Government.[11A. Direction to reduce the staff or terminate irregular appointments. - (1) If, at any time, it appears to the Director that the number of persons employed by a market committee is in excess of the requirements or that an irregular appointment has been made by the market committee, the Director shall issue a direction to reduce the number of such employees or terminate the irregular appointment and the market committee shall, on such a direction from the Director, reduce the number of such employees or terminate the irregular appointment.