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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(1)The payment of the various fees relating to registration, licensing and security deposits shall be made through treasury chalan after depositing the amount under the appropriate head of account.