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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(c) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(c)The evidence in proof of age should be produced immediately at the time of joining. No representation for correction of age recorded at the time of joining service shall be entertained if it is not made within 3 years of joining the service.]