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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(2)(i) in The Orissa Agricultural Produce Markets Act, 1956

(i)All the members as well as the Chairman of the Market Committee shall, as from the date of such publication, be deemed to have vacated their offices ;