Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007 11. Retirement. - The employees of the Bureau shall be governed by the same rules as applicable to the Central Government employees.
