Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(b) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(b)by the landlord on the grounds specified in section 11; or