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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(1)(vii) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(vii)the payment of interest on the loans that may be raised for the purpose of the market and for provision of sinking fund, in respect of such loans;