Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court - Daily Orders

Focus Exports Pvt. Ltd. vs Commissioner Of Income Tax --Iv , New ... on 30 January, 2015

Bench: J. Chelameswar, R.K. Agrawal

ITEM NO.17                 COURT NO.7                SECTION IIIA

                S U P R E M E C O U R T O F      I N D I A
                        RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C)     No(s). 2084/2015

(Arising out of impugned final judgment and order dated 16/09/2014
in ITA No. 218/2012 passed by the High Court Of Delhi At New Delhi)

FOCUS EXPORTS PVT. LTD.                               Petitioner(s)

                                  VERSUS

COMMISSIONER OF INCOME TAX --IV , NEW DELHI           Respondent(s)

(with interim relief and office report)

Date : 30/01/2015 This petition was called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE J. CHELAMESWAR
          HON'BLE MR. JUSTICE R.K. AGRAWAL

For Petitioner(s)
                     Mr. S. Krishnan, Adv.
                     Mrs. Rani Chhabra, Adv.

For Respondent(s)


           UPON hearing the counsel the Court made the following
                              O R D E R

Leave granted.

Tag with Civil Appeal No. 195 of 2015 arising out of SLP (C)No. 25549 of 2012.

(Nidhi Ahuja) (Indu Bala Kapur) COURT MASTER COURT MASTER