Supreme Court - Daily Orders
Focus Exports Pvt. Ltd. vs Commissioner Of Income Tax --Iv , New ... on 30 January, 2015
Bench: J. Chelameswar, R.K. Agrawal
ITEM NO.17 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2084/2015
(Arising out of impugned final judgment and order dated 16/09/2014
in ITA No. 218/2012 passed by the High Court Of Delhi At New Delhi)
FOCUS EXPORTS PVT. LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX --IV , NEW DELHI Respondent(s)
(with interim relief and office report)
Date : 30/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. S. Krishnan, Adv.
Mrs. Rani Chhabra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Tag with Civil Appeal No. 195 of 2015 arising out of SLP (C)No. 25549 of 2012.
(Nidhi Ahuja) (Indu Bala Kapur) COURT MASTER COURT MASTER