Calcutta High Court
Kaushalya Infrastructure Development ... vs Mackintosh Burn Ltd on 11 April, 2019
Author: Arijit Banerjee
Bench: Arijit Banerjee
ORDER SHEET
CS No.322 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
Versus
MACKINTOSH BURN LTD.
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
Date : 11th April, 2019.
Appearance:
Mr. Rudraman Bhattacharya, Adv.
Mr. Sourav Mukherjee, Adv.
Mr. A. Sen, Adv.
The Court : The suit is adjourned for four weeks in order to enable the plaintiff to remove the defects.
(ARIJIT BANERJEE, J.) B.Pal