Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(1)(iii) in The Shree Somnath Sanskrit University Act, 2005 (iii)to determine the form and provide for the custody and regulate the use of the common seal of the University;