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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(2)(k) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(k)the classification, the method of appointment and determination of the terms and conditions of service of teachers and other persons employed by the University;