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[Cites 0, Cited by 0] [Section 142(1)] [Section 142] [Entire Act]

State of Tamilnadu - Subsection

Section 142(1)(d) in Chennai City Municipal Corporation Act, 1919

(d)[ to pay off any debt due to the Government, or [New clause (c) was inserted, and the original clauses (c) and (d) were relettered as clauses (d) and (c) by section 84(1)(ii), Act XXXVI of 1955.]