Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(n) in The Rajasthan Brewery Rules, 1972

(n)'Malt' means the basic germinated grain used for brewing obtained as result of diastatic fermentation or subjecting grain to the process of sleeping and couching;