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Kerala High Court

The State Of Kerala vs A.P. Thajudeen on 16 August, 2012

Author: S. Siri Jagan

Bench: S.Siri Jagan

       

  

  

 
 
                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                      PRESENT:

                           THE HONOURABLE MR.JUSTICE S.SIRI JAGAN

         TUESDAY, THE 27TH DAY OF NOVEMBER 2012/6TH AGRAHAYANA 1934

                                              RP.No. 1055 of 2012 ()
                                              --------------------------------
        AGAINST THE ORDER/JUDGMENT IN WPC.18864/2012 DATED 16/08/2012.
                                                       ................

REVIEW PETITIONERS/RESPONDENTS 1, 2, 3 & 6 IN WPC:
------------------------------------------------------------------------------------

          1.        THE STATE OF KERALA,
                    REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
                    GENERAL EDUCATION DEPARTMENT,
                    GOVERNMENT SECRETARIAT,
                    THIRUVANANTHAPURAM-695 001.

          2.        THE DIRECTOR OF HIGHER SECONDARY EDUCATION,
                    HOUSING BOARD BUILDINGS, SANTHI NAGAR,
                    THIRUVANANTHAPURAM-695 001.

          3.        THE REGIONAL DEPUTY DIRECTOR OF
                    HIGHER SECONDARY EDUCATION,
                    CIVIL STATION, KOZHIKODE-673 020.

          4.        THE DISTRICT EDUCATIONAL OFFICER,
                    TIRUR, MALAPPURAM DISTRICT-676 101.


             BY GOVT. PLEADER SMT.SEENA RAMAKRISHNAN.

RESPONDENTS/PETITIONERS AND RESPONDENTS 4 & 5 IN WPC:
------------------------------------------------------------------------------------------------

          1.        A.P. THAJUDEEN, S/O.MOIDEEN BAVOOTTY,
                    HIGHER SECONDARY SCHOOL TEACHER
                    (ENGLISH) (JUNIOR), MOULANA MOHAMMED KUTTY
                    MEMORIAL HIGHER SECONDARY SCHOOL, KUTTAYI,
                    MALAPPURAM DISTRICT-676 562.

          2.        P.R. HARILAL, S/O.N. RAJAN PILLAI,
                    HIGHER SECONDARY SCHOOL TEACHER
                    (MALAYALAM) (JUNIOR), MOULANA MOHAMMED
                    KUTTY MEMORIAL HIGHER SECONDARY SCHOOL,
                    KUTTAYI, MALAPPURAM DISTRICT-676 562.

RP.No. 1055 of 2012




      3.     THE MANAGER,
             MOULANA MOHAMMED KUTTY MEMORIAL
             HIGHER SECONDARY SCHOOL, KUTTAYI,
             MALAPPURAM DISTRICT-676 562.

      4.     THE PRINCIPAL,
             MOULANA MOHAMMED KUTTY MEMORIAL
             HIGHER SECONDARY SCHOOL, KUTTAYI,
             MALAPPURAM DISTRICT-676 562.


           BY ADV. MR.V.A. MUHAMMED.


       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION
       ON 27-11-2012, THE COURT ON THE SAME DAY PASSED THE
       FOLLOWING:


rs.



                      S. SIRI JAGAN, J.
              - - - - - - - - - - - - - - - - - - - - - - -
                    R.P. No.1055 of 2012
                                   in
                   W.P.(C) No.18864/2012
              - - - - - - - - - - - - - - - - - - - - - - -
        Dated this the 27th day of November, 2012


                             O R D E R

The learned Government Pleader seeks permission to withdraw this review petition. Permission is granted and the review petition is dismissed as withdrawn.

Sd/-

S. SIRI JAGAN JUDGE //True copy// P.A. TO JUDGE shg/