Kerala High Court
The State Of Kerala vs A.P. Thajudeen on 16 August, 2012
Author: S. Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE S.SIRI JAGAN
TUESDAY, THE 27TH DAY OF NOVEMBER 2012/6TH AGRAHAYANA 1934
RP.No. 1055 of 2012 ()
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AGAINST THE ORDER/JUDGMENT IN WPC.18864/2012 DATED 16/08/2012.
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REVIEW PETITIONERS/RESPONDENTS 1, 2, 3 & 6 IN WPC:
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1. THE STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2. THE DIRECTOR OF HIGHER SECONDARY EDUCATION,
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM-695 001.
3. THE REGIONAL DEPUTY DIRECTOR OF
HIGHER SECONDARY EDUCATION,
CIVIL STATION, KOZHIKODE-673 020.
4. THE DISTRICT EDUCATIONAL OFFICER,
TIRUR, MALAPPURAM DISTRICT-676 101.
BY GOVT. PLEADER SMT.SEENA RAMAKRISHNAN.
RESPONDENTS/PETITIONERS AND RESPONDENTS 4 & 5 IN WPC:
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1. A.P. THAJUDEEN, S/O.MOIDEEN BAVOOTTY,
HIGHER SECONDARY SCHOOL TEACHER
(ENGLISH) (JUNIOR), MOULANA MOHAMMED KUTTY
MEMORIAL HIGHER SECONDARY SCHOOL, KUTTAYI,
MALAPPURAM DISTRICT-676 562.
2. P.R. HARILAL, S/O.N. RAJAN PILLAI,
HIGHER SECONDARY SCHOOL TEACHER
(MALAYALAM) (JUNIOR), MOULANA MOHAMMED
KUTTY MEMORIAL HIGHER SECONDARY SCHOOL,
KUTTAYI, MALAPPURAM DISTRICT-676 562.
RP.No. 1055 of 2012
3. THE MANAGER,
MOULANA MOHAMMED KUTTY MEMORIAL
HIGHER SECONDARY SCHOOL, KUTTAYI,
MALAPPURAM DISTRICT-676 562.
4. THE PRINCIPAL,
MOULANA MOHAMMED KUTTY MEMORIAL
HIGHER SECONDARY SCHOOL, KUTTAYI,
MALAPPURAM DISTRICT-676 562.
BY ADV. MR.V.A. MUHAMMED.
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION
ON 27-11-2012, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
rs.
S. SIRI JAGAN, J.
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R.P. No.1055 of 2012
in
W.P.(C) No.18864/2012
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Dated this the 27th day of November, 2012
O R D E R
The learned Government Pleader seeks permission to withdraw this review petition. Permission is granted and the review petition is dismissed as withdrawn.
Sd/-
S. SIRI JAGAN JUDGE //True copy// P.A. TO JUDGE shg/