Section 1 in The M.P. Ceiling On Agricultural Holdings Act, 1960
1. Short title, extent and commencement.
(1)This Act may be called The Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960.(2)It extends to the whole of Madhya Pradesh.(3)It shall [come into force on such date] [Enforced of 15th November, 1961 See Government of Madhya Pradesh, Land Reforms Department Notification No. 3467-XXVIII-60, dated the 4th November 1961, Published in Madhya Pradesh Gazette, dated 10th November, 1961] as the State Government may, by notification, appoint.
