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[Cites 0, Cited by 0] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(4) in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

(4)
(a)The inspection of the entire section shall be carried out by means of Over Head Equipment Inspection Car by the Commissioner;
(b)An senior administration grade rank officer of Electrical Department nominated by the Chief Executive Officer should accompany the Commissioner throughout the inspection ;
(c)The engineer-incharge of the section during the construction should also be present;
(d)During inspection, particular attention shall be paid to the safety and operational aspects of the train movements and to see that staff are in possession of statutory rule books, instruction books, registers, forms, etc. and the Transportation. Electrical, Permanent Way and Signal and Telecommunication staff are fully acquainted with the duties to be carried out after electric traction is introduced.