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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(ca) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

(ca)[ "portfolio" means the total holdings of securities [and goods] [Inserted by the SEBI (Portfolio Managers) (Second Amendment) Regulations, 2006, w.e.f. 07-09-2006.] belonging to any person;