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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Mizoram - Subsection

Section 31(f) in Mizoram Cooperative Societies Act, 2006

(f)to contest election to the management committee, other committees such as executive committee, loan committee, deposit committee, etc. and other costs of co-operative to be filled by the process of election section or nomination;