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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

5. Sarpanch or President to act as Chairman.

- The Sarpanch of the Gram Panchayat or the President of the Mandal Parishad, in the immediate jurisdiction and the road connecting it lie, shall be the Chairman of the joint committee of the Gram Panchayat or the Mandal Parishads concerned as the case may be.