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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(v) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(v)the meeting of establishment charges including payments and contributions towards provident fund, pension and gratuity of the officers and servants etc. of the Committee.