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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967

(1)Nationality. - He must be a citizen of India or must belong to such categories of persons as may from time to time be notified in this behalf by the Central Government.