Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Gujarat - Subsection Section 46(4) in Gujarat Wild Animals and Wild Birds Protection Act, 1963 (4)The money payable under this section may, if not paid when due be recovered as an arrear of land revenue.
