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[Cites 0, Cited by 0] [Section 137] [Entire Act]

State of Kerala - Subsection

Section 137(1) in Kerala Municipality Building Rules, 1999

(1)Every telecommunication tower shall be provided with two Aviation Warning Lights (ANL) each at 40 metres and 70 metres height from the ground level and one at the top, the two lights at 40 metres height shall be fixed in one set of opposite and that at 70 metres height shall be fixed at the other set of opposite corners.