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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Karnataka - Subsection

Section 41(1)(vii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(vii)special arrangements, if any which may be made for the residence, discipline and teaching of women students and prescribing for them special course of study where necessary.