Section 15(1)(a) in The Gujarat Motor Vehicles (Taxation of Passengers) Act, 1958

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(a) in The Gujarat Motor Vehicles (Taxation of Passengers) Act, 1958

(a)being an operator, submits or allows to be submitted an incorrect or incomplete return under section 4 or fails to submit a return as required under that section; or

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State of Gujarat - Subsection

Section 15(1)(a) in The Gujarat Motor Vehicles (Taxation of Passengers) Act, 1958