Section 9(2)(iii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

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State of Tamilnadu - Subsection

Section 9(2)(iii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(iii)is acquired by any public trust by sale, gift exchange, surrender, agreement, settlement or otherwise then, the trustee of the public trust shall, within nine days from the date of the expiry of the period specific in section 8, furnish to the authorized officer a return containing such particulars as may be prescribed.

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State of Tamilnadu - Subsection

Section 9(2)(iii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961