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Delhi High Court - Orders

C.S. Agarwal & Ors vs D.K. Jain on 7 September, 2022

                          $~20
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(OS) 2439/2009
                                 C.S. AGARWAL & ORS
                                                                                          ..... Plaintiff
                                                    Through:    None.

                                                    versus

                                 D.K. JAIN
                                                                                       ..... Defendant
                                                    Through:    Mr. Ankit Jain, Mr. Abhay Pratap
                                                                Singh and Mr. Aditya Chauhan,
                                                                Advocates.


                                                   ORDER

% 07.09.2022

1. Hon'ble Ms. Justice Neena Bansal Krishna is not holding Court today.

2. Re-notify on 19th October, 2022.

BY ORDER Court Master SEPTEMBER 7, 2022/va Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:07.09.2022 16:23:46