Bombay High Court
Fermenta Biotech Ltd vs K. R. Patel on 10 October, 2018
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 545 OF 2017
Fermenta Biotech Ltd. ....Petitioner
V/S
K. R. Patel ....Respondent
Mr Ashish Kamat a/w Mr Akshay Kolse Patil i/b AAT Legal and Co for Petitioner Mr Rushabh M Sheth a/w Ms Neha M Shah i/b M S Bodhanwalla & Co for Respondent CORAM : S.C. GUPTE, J DATE : 10th October, 2018 P.C. :
Heard both sides.
Stand over to 11/10/2018 at 3.00 pm for orders.
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