Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 19 in Andhra Pradesh Municipal Corporations Act, 1994 19. Repeal of Ordinance 9 of 1994. - The Andhra Pradesh Municipal Corporations Ordinance, 1994 is hereby repealed.
