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State of Jharkhand - Section

Section 7 in The Bodh Gaya Temple Act, 1949

7. Office and meetings of the Committee.

(1)The Committee shall maintain its office at Bodh Gaya.
(2)At the meeting of the Committee the Chairman, or in his absence one of the members to be elected at the meeting, shall preside.
(3)No business shall be transacted at any meeting unless at least four members are present.