Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 74] [Entire Act] Bombay Presidency - Subsection Section 74(2) in The Bombay Provincial Municipal Corporations Act, 1949 (2)No contract which is not made in accordance with the provisions of this Act, and the rules shall be binding on the Corporation.
