Gauhati High Court
Cholamandalam Ms General Insurance ... vs Smti Kalpan Kumari Deka And 5 Ors on 8 March, 2021
Author: Soumitra Saikia
Bench: Soumitra Saikia
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GAHC010267472017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./86/2017
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE
2ND FLOOR, NO. 2 N.S.C. BOSE ROAD, CHENNAI 600001 AND ITS BRANCH
OFFICE AT AASTHA PLAZA, 4TH FLOOR, OPPOSITE TO S.B. DEORAH
COLLEGE, G.S. ROAD, GUWAHATI.
VERSUS
SMTI KALPAN KUMARI DEKA and 5 ORS
W/O LATE RAMEN DEKA
2:MISS DIXITA DEKA
D/O LATE RAMEN DEKA.
3:MASTER R.K. SEEMRAN DEKA.
D/O LATE RAMEN DEKA
4:SMTI KAMALA DEKA
W/O SRI NAGEN DEKA
ALL ARE R/O VILL. BAIKUNTHAPUR
BEHIND GAMES VILL.
P.S. BASISTHA
GUWAHATI-29
DIST. KAMRUP M
ASSAM RESPONDENT NOS. 2 and 3 BEING MINORS IS REPRESENTED BY
THEIR LEGAL GUARDIAN MOTHER I.E. RESPONDENT NO. 1
5:SMT. JAYA DAS
W/O SRI RAJANI CH. DAS
R/O FATASIL AMBARI
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SEGUNBARI
GUWAHATI
P.S. FATASIL
DIST. KAMRUP M
ASSAM.
6:KAMAL DEKA
S/O SRI PRAFULLA DEKA
R/O VILL. KHUDRA SANKARA
P.O. GOPALTHAN
DIST. NALBARI
ASSAM
Advocate for the Petitioner : MS.P BORTHAKUR
Advocate for the Respondent : MS.S MEDHI R-5
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 08.03.2021 It is submitted by the learned counsel appearing for the parties, the matter be taken on some other day.
Accordingly, list this matter after a week.
JUDGE Comparing Assistant