Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131(2)] [Section 131] [Entire Act] State of Sikkim - Subsection Section 131(2)(d) in Sikkim Urban and Regional Planning and Development Act, 1998 (d)The time and place for holding of and the procedure to be followed in the meetings including quorum of the Board and the Authority;