Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(24)] [Section 80] [Entire Act] Union of India - Subsection Section 80(24)(xvi) in The Special Economic Zones Rules, 2006 (xvi)No duty-free goods shall be available for personal use of, or consumption by officials, workers, staff or owners of the Unit or Developer.