Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 40] [Entire Act] Union of India - Subsection Section 40(a) in The Copyright Act, 1957 (a)to work first published in any territory outside India to which the order relates in like manner as if they were first published within India;
