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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25A(1)(c) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

(c)An order under clause (a) of sub section (4) of section 19A declaring the amount due to the creditor or declaring the debt to have been discharged;
(cc)An order under clause (b) of sub section (4) of section 19A dismissing the application on the ground that the debtor was not an agriculturist;