Karnataka High Court
Sri. Rajanna N vs The Management Of Ryan International ... on 21 September, 2016
Author: L.Narayana Swamy
Bench: L.Narayana Swamy
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF SEPTEMBER, 2016
BEFORE
THE HON'BLE Mr. JUSTICE L.NARAYANA SWAMY
WRIT PETITION NO.33337 OF 2016
C/W
Writ Petitions No.33306, 33309, 33310, 33311, 33312,
33313, 33314, 33315, 33316, 33317, 33318, 33319, 33320,
33321, 33322, 33323, 33324, 33325, 33326, 33327, 33328,
33329, 33330, 33331, 33332, 33333, 33334, 33335, 33336,
33338, 33339, 33340, 33341, 33342, 33343, 33344, 33345,
33346, 33347, 33348, 33349, 33350, 33351, 33352, 33353,
33354 OF 2016 (L-TER)
W.P.NO.33337/2016
BETWEEN:
SRI. RAJANNA N
AGED ABOUT 45 YEARS
S/O. T. NARAYANAPPA
NEAR ANJANEYA TEMPLE STREET
IMMADIHALLI
WHITEFIELD POST
BANGALORE-560 066.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
2
BANGALORE-560 037.
REPRESENTED BY ITS
MANAGER.
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REPRESENTED BY ITS
MANAGING DIRECTOR.
... RESPONDENTS
(BY SRI.JOSEPH, AND
SRI.ANIL KUMAR A ADVS. FOR R1
SRI. SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.166/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33306/2016
BETWEEN:
SRI RADHA KRISHNA CHARI
AGED 45 YEARS
S/O GOPALCHARI
NO.77, GANDHIPURAM
WHITEFIELD, BANGALORE-66
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP TO AECS LAYOUT
3
KUNDALAHALLI
M.H.COLONY
BANGALORE-560 037
REP BY ITS MANAGER
2. M/S INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHPA TEMPLE ROAD
STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560038
REP BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH, AND
SRI.ANIL KUMAR A ADVS. FOR R1
SRI. SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.13/14 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33309/2016
BETWEEN:
SRI RAJU M
AGED ABOUT 54 YEARS
S/O M MUNIYAPPA
RESIDENT OF IMMADIHALLI
WHITEFIELD POST
BANGALORE-560 066.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
4
OPP TO AECS LAYOUT
KUNDALAHALLI
M H COLONY
BANGALORE-560 037.
REPRESENTED BY ITS
MANAGER.
2. M/S INFANT TRAVELS LTD.,
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGAR 2ND STAGE
BANGALORE-560 038.
REPRESENTED BY ITS
MANAGING DIRECTOR.
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR C/R-1)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.124/13 ON THE FILE OF THE II ADDL
LABOUR COURT AT BANGALORE
W.P.NO.33310/2016
BETWEEN:
SRI. CHIKKEGOWDA
AGED ABOUT 48 YEARS
S/O. BAYYANNA
RESIDENT OF IMMADIHALLI
WHITEFIELD POST
BANGALORE-560 066.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
5
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REPRESENTED BY ITS
MANAGING DIRECTOR.
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REPRESENTED BY ITS
MANAGING DIRECTOR.
... RESPONDENTS
(BY SRI.JOSEPH
SRI.ANILKUMAR A, ADVS. FOR C/R-1)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.125/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33311/2016
BETWEEN:
SRI CHANDRASHEKAR
AGED ABOUT 50 YEARS
S/O ALWAR NAIDU
NO.321, 6TH CROSS
GANDHIPURAM
IMMADIHALLI
WHITEFIELD POST
BANGALORE-560 066.
... PETITIONER
(BY SRI. MUKKANNAPPA S B, ADV.)
6
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH, AND
SRI.ANIL KUMAR A ADVS. FOR R1
SRI. SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.126/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33312/2016
BETWEEN:
SRI PRATAP KUMAR
AGED ABOUT 44 YEARS
S/O.R.BALARAJ
GANDHIPURAM
WHITEFIELD POST
BANGALORE-560 066.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
7
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP.BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH, AND
SRI.ANIL KUMAR A ADVS. FOR R1
SRI. SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.127/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33313/2016
BETWEEN:
SRI RAJU K
AGED ABOUT 35 YEARS
S/O KRISHNAPPA
PLATTANDUR AGRAHARA
WHITEFIELD POST
BANGALORE-560 066.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
8
AND:
1. THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP TO AECS LAYOUT
KUNDALAHALLI
M.H.COLONY
BANGALORE-560037
REPRESENTED BY ITS MANAGER.
2. M/S INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560 038
REPRESENTED BY ITS
MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.129/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33314/2016
BETWEEN:
SRI.RAVIKUMAR L
AGED ABOUT 56 YEARS
S/O G.LAKSHMAN RAO
C/O KRISHNEGOWDA COMPOUND
HAGADUR
IMMADIHALLI
WHITEFIELD POST
9
BANGALORE-560 056.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP TO AECS LAYOUT
KUNDALAHALLI
M.H.COLONY
BANGALORE-560 037.
REPRESENTED BY ITS MANAGER
2. M/S INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560 038
REPRESENTED BY ITS MANAGER.
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.128/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33315/2016
BETWEEN:
SRI.A N MUNIRAJU
AGED ABOUT 43 YEARS
S/O NARAYANAPPA
PATTANDUR AGRAHARA
10
IMMADIHALLI
WHITEFIELD POST
BANGALORE-560 066.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP TO AECS LAYOUT
KUNDALAHALLI
M.H.COLONY
BANGALORE-560 037
REP BY ITS MANAGER.
2. M/S INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560 038
REP BY ITS MANAGING DIRECTOR
... RESPONDENTS
((BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1)
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.130/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33316/2016
BETWEEN:
SRI PRAKASH V
AGED ABOUT 30 YEARS
11
S/O VENKATAPPA
ONTIMANE
GOLLARAHATTI MAGADI ROAD
BANGALORE - 560 027.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.,
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H.COLONY
BANGALORE - 560 037.
REP.BY ITS MANAGER.
2. M/S INFANT TRAVELS LTD.,
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGAR 2ND STAGE
BANGALORE - 560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.132/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
W.P.NO.33317/2016
BETWEEN:
SRI PRAKASH K
AGED ABOUT 40 YEARS
12
S/O KULLATAPPA
DUNNASANDRA
SOMETAHALLI
HOSAKOTE TALUK
BANGALORE-560 067.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN
INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP TO AECS LAYOUT
KUNDALAHALLI
M.H.COLONY
BANGALORE-560 037.
REPRESENTED BY ITS MANAGER.
2. M/S INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE-1
INDIRANAGAR 2ND STAGE
BANGALORE-560 038
REPRESENTED BY ITS
MANAGING DIRECTOR.
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.133/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
13
W.P.NO.33318/2016
BETWEEN:
SRI. NINGA RAJU
AGED ABOUT 37 YEARS
S/O. NINGEGOWDA
BELTUR COLONY
KADUGODI POST
BANGALORE-560 067.
... PETITIONER
(BY SRI.MUKKANNAPPA S B, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.NO.134/13 ON THE FILE OF THE II ADDL.
LABOUR COURT AT BANGALORE.
14
W.P.NO.33319/2016
BETWEEN:
SRI.RAJASHEKAR.K
AGED ABOUT 40 YEARS
S/O. KRISHNAPPA
NEAR DHARMASWAMY TEMPLE
NEAR GOVT.HIGH SCHOOL
VARTHUR
BANGALORE EAST.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.135/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
15
W.P.NO.33320/2016
BETWEEN:
SRI.K.ANAND
AGED ABOUT 40 YEARS
S/O KRISHNAPPA
RESIDENT OF IMMADIHALLI
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.136/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
16
W.P.NO.33321/2016
BETWEEN:
SRI.RAJASHEKAR.D
AGED ABOUT 34 YEARS
S/O DODDATAMMAYYANNA
R/OF IMMADIHALLI
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.,)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.137/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
17
W.P.NO.33322/2016
BETWEEN:
SRI.SRINIVASA.K.N
AGED ABOUT 51 YEARS
S/O R.NRAYANASWAMY
KATITOOTA
IMMADIHALLI
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
18
RECORDS IN I.D.138/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33323/2016
BETWEEN:
SRI.SRI.SRINIVASA.R
AGED ABOUT 52 YEARS
S/O.RAMAKRISHNAPPA
MILK DAIRY
OPP.IMMADIHALLI
WHITEFIELD
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
19
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.139/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33324/2016
BETWEEN:
SRI.SADASHIVA H.C.
AGED ABOUT 40 YEARS
S/O. CHIKKAMUNIYAPPA
D HOSAHALLI
DEVANAGUNDI POST
HOSAKOTE TALUK
BANGALORE - 560 067.
... PETITIONER
(BY SRI.S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
20
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.140/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33325/2016
BETWEEN:
SRI.SRI.SHAMANNA
AGED ABOUT 40 YEARS
S/O CHINNAPPA
TIRUMALASETTY HALLI
SAMETANAHALLI POST
BANGALORE - 560 048.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
21
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.141/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33326/2016
BETWEEN:
SRI.JAYASHANKAR
AGED ABOUT 43 YEARS
S/O RAMASWAMY
NI.65/1, CHINNASWAMY BUILDING
ANNASANDRAPALYA, HAL POST
BANGALORE - 560 017.
... PETITIONER
(BY SRI.S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
22
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.142/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT ATA BANGALORE.
W.P.NO.33327/2016
BETWEEN:
SRI.SURESH.M
AGED ABOUT 39 YEARS
S/O. M.MARIYAPPA
TIRUMALASETTY HALLI
SAMETANAHALLI POST
BANGALORE - 560 048.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
23
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.143/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33328/2016
BETWEEN:
SRI.SHANKAR
S/O CHIKKANNA
AGED ABOUT 32 YEARS
R/AT HAGADUR COLONY
IMMAIHALLI
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
24
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.144/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33329/2016
BETWEEN:
SRI.MANJUNATH.M
AGED ABOUT 39 YEARS
S/O MUNIVENKATAPPA
R/AT THIMMANDAHALLI
MUTHUSANDRA POST
HOSKOTE TALUK
BANGALORE - 560 066.
... PETITIONER
(BY SRI. MUKKANNAPPA.S.B. ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
25
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.1156/2013 ON THE FILE OF THE II
ADDITIONAL LABOUR COURT AT BANGALORE.
W.P.NO.33330/2016
BETWEEN:
SRI.MOHAN RAJU
AGED ABOUT 47 YEARS
S/O LOKOSE
R/AT NEW BYAPPANAHALLI
INDIRANAGAR POST
BANGALORE - 560 028.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
26
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.145/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33331/2016
BETWEEN:
SRI.DIWAKAR B.S
AGED ABOUT 40 YEARS
S/O SANNEDEVEGOWDA
R/AT IMMADIHALLI
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
27
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.161/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33332/2016
BETWEEN:
SRI.VENKAT RAJU
AGED ABOUT 37 YEARS
S/O SRINIVASA C.V
NEAR ANJANEYA TEMPLE
R/AT IMMADIHALLI
WHITEFIELD POST
BANGALORE - 560 067.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
28
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.162/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33333/2016
BETWEEN:
SRI.RAJANNA.K
AGED ABOUT 42 YEARS
S/O KENCHAPPA
R/AT LAKKUR
MALURU TALUK
KOLAR DISTRICT - 563 101.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
29
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.163/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33334/2016
BETWEEN:
SRI.ANNAPPA
AGED ABOUT 44 YEARS
S/O RAMAIAH
KANNAMANGALA
HOSKOT TALUK
BANGALORE RURAL DISTRICT - 560 025.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
30
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.164/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33335/2016
BETWEEN:
SRI.VIJAY
S/O KANDASWAMY
AGED ABOUT 46 YEARS
R/AT GANDHIPURAM
WHITEFIELD POST]
BANGALORE - 560 066.
... PETITIONER
(BY SRI.S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
31
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.146/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33336/2016
BETWEEN:
SRI.ASHOKA N
AGED ABOUT 39 YEARS
S/O NAGAPPA
R/AT NEAR DHARMASWAMY TEMPLE
NEAR GOVT. HIGH SCHOOL
VARTHUR
BANGALORE EAST - 560 025.
... PETITIONER
(BY SRI.S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
32
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.165/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33338/2016
BETWEEN:
SRI.VIJAY BHASKAR
AGED ABOUT 50 YEARS
R/AT GANDHIPURAM
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI.S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
33
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.147/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33339/2016
BETWEEN:
NAGARAJ.N
AGED ABOUT 34 YEARS
S/O NARAYANAPPA
R/AT HAGADUR
IMMADIHALLI
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI.S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
34
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.167/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33340/2016
BETWEEN:
SRI.SRINIVASA.N
AGED ABOUT 33 YEARS
S/O NARAYANAPPA
VARTHUR POST, MADURANAGAR
BANGALORE EAST - 560 066.
... PETITIONER
(BY SRI.S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
35
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.148/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33341/2016
BETWEEN:
SRI.RAMESH.S
AGED ABOUT 35 YEARS
S/O SHANKARAPPA
LAKKUR, MALUR TALUK
KOLAR DISTRICT - 563 101.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
36
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.168/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33342/2016
BETWEEN:
SRI. SATHISH BABU
AGED ABOUT 34 YEARS
S/O MARIYAPPA
BODANAHOSAHALLI
SOMETANAHALLI POST
HOSKOTE TALUK
BANGALORE EAST - 560 066.
... PETITIONER
(BY SRI.S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
37
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.149/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33343/2016
BETWEEN:
SRI.MURALI.B
AGED ABOUT 33 YEARS
S/O MUNIVENKATAPPA
C/O RYAN INTERNATIONAL SCHOOL
NEAR PATC, NITTE ENGINEERING COLLEGE ROAD
BAGALURU CROSS
YELAHANKA
BANGALORE - 563 101.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
38
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.169/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33344/2016
BETWEEN:
SRI.MUNIKRISHNA
AGED ABOUT 38 YEARS
S/O K.M.PAPANNA
GARUDACHARPALYA
BANGALORE - 560 048.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
39
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.150/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33345/2016
BETWEEN:
SRI.SURESH.R
AGED ABOUT 43 YEARS
R/AT IMMADIHALLI
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
40
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.170/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33346/2016
BETWEEN:
SRI.RAMESH M
AGED ABOUT 47 YEARS
S/O MUNISWAMY
IMMADIHALLI
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
41
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.151/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33347/2016
BETWEEN:
SRI.NARAYANASWAMY.M
AGED ABOUT 41 YEARS
S/O MUNIVENKATAPPA
PANATTUR, MARATHAHALLI
BANGALORE - 560 087.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
42
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.157/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33348/2016
BETWEEN:
SRI.RAMESH RAJU
AGED ABOUT 44 YEARS
S/O VENKATA RAJU
R/AT GANGAMAM STREET
RAJAPALYA
HOODI POST
BANGALORE - 560 048.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
43
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.152/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33349/2016
BETWEEN:
SRI.PHILOMINA RAJ
AGED ABOUT 55 YEARS
S/O ANTONI RAJ
R/AT GREENWOOD HIGH SCHOOL,
GUNJUR POST
VARTHUR
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
44
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.158/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33350/2016
BETWEEN:
SRI.MADAPPA T.D
AGED ABOUT 39 YEARS
S/O PAPANNA
VINAYAKANAGAR
HAGADUR, WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
45
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.153/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33351/2016
BETWEEN:
SRI.SAMPATHKUMAR
AGED ABOUT 50 YEARS
S/O LOKANATH
R/AT GANDHIPURAM
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
46
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.159/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33352/2016
BETWEEN:
SRI.NARAYANSWAMY.P
AGED ABOUT 39 YEARS
S/O PAPANNA
VINAYAKANAGAR
HAGADUR
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
47
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.154/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33353/2016
BETWEEN:
SRI.MALLIKARJUNA
AGED ABOUT 47 YEARS
S/O APPIAAHNNA
NEAR GOVT.HIGH SCHOOL
IMMADIHALLI POST
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
2. M/S. INFANT TRAVELS LTD.
48
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.160/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
W.P.NO.33354/2016
BETWEEN:
SRI.KIRAN .L
AGED ABOUT 35 YEARS
S/O LAZAR
R/AT NO.11, MIAN ROAD
GANDHIPURAM
WHITEFIELD POST
BANGALORE - 560 066.
... PETITIONER
(BY SRI. S.B.MUKKANNAPPA, ADV.)
AND:
1. THE MANAGEMENT OF RYAN INTERNATIONAL SCHOOL
BEHIND HINDUSTAN LEVER LTD.
OPP: TO AECS LAYOUT
KUNDALAHALLI
M.H. COLONY
BANGALORE-560 037.
REP.BY ITS MANAGER
49
2. M/S. INFANT TRAVELS LTD.
NO.5, SUBEDAR GARDEN
SREE KRISHNA TEMPLE ROAD
STAGE 1
INDIRANAGARA 2ND STAGE
BANGALORE-560 038.
REP. BY ITS MANAGING DIRECTOR
... RESPONDENTS
(BY SRI.JOSEPH AND
SRI.ANILKUMAR A, ADVS. FOR R-1
SRI.SUPREET, ADV. FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RECORDS IN I.D.155/2013 ON THE FILE OF THE II ADDITIONAL
LABOUR COURT AT BANGALORE.
THESE PETITIONS COMING ON FOR DICTATING ORDER,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Petitioners who are the first party in ID No.166/13 dated 03.03.2016 made a claim against the second party under Section 10(4-A) of the Industrial Disputes (Karnataka Amendment) Act, 1987 for setting aside the termination order dated 09.08.2013 passed by the second party and consequently sought direction to the second party to reinstate the first party into service with continuity of service with all consequential benefits including back wages. 50
2. The second party entered appearance and contested the matter.
3. The Tribunal by its order dated 03.03.2016 allowed the claim petition partly and second party was directed to reinstate the first party within 30 days from the date of publication of the award without any back wages but with all consequential benefits. For payment of back wages, it has been discussed at para No.14 of the award that since, the first party being the drivers are in great demand they must have got an alternative employment. As against the denial of the back wages, these petitions are filed.
4. Learned counsel for the petitioners submits that denial of the back wages on the ground that the first party being the drivers naturally they get alternative employment cannot be accepted since, it is not based on any materials and there is no evidence in that regard. On the other hand, the first party the petitioners herein have proved that they 51 were not gainfully employed for the purpose of back wages. The first party has been examined as WW1 and the second party has not examined any witnesses and also not chosen to file any documents as exhibits. In order to prove their case the first party produced and marked documents as per Exs.W1 to W11. Learned counsel further submitted that since, the petitioners were deprived of their employment and they were not gainfully employed, they are entitled for back wages.
5. Learned counsel for the respondents submits that basically the first parties are not the employees of the second party and for the purpose of transportation, it was outsourced to the second respondent. These first party workers are the employees of the out sourced contractors. Under these circumstances, there is no contractual liability between the first and second party-Management. This aspect has not been dealt with by the industrial tribunal. When the relationship of 52 the first party has been denied, question of making payment for back wages does not arise.
6. I have heard the learned counsel appearing for both the parties.
7. The claim petition filed by the first party has been allowed partly but the back wages have been deprived. When the termination has been held illegal, then it automatically follows, the employees are entitled to back wages also. For denying of back wages there shall be a gainful employment to be proved by the respondent. The second respondent neither examined himself nor marked any exhibits. Under these circumstances, the evidence of the first party is taken on record that they are not having any gainful employment. Under these circumstances, they should have paid back wages.
8. The opinion of the learned industrial tribunal that the drivers naturally get alternate employment though it 53 cannot be rejected in toto but taking judicial notice of the fact that any person has to survive by occupation or by doing service as an alternate employment, that by itself is not a ground to deny the back wages. Under these circumstances, though it is a case to remand for consideration of the back wages, but in the ends of justice I hold that the back wages is to be fixed at 50% payable by the second party.
In view of the above, these petitions are allowed in part.
The second party is directed to pay the back wages of 50% within three months from the date of receipt of a copy of this order. Petitions are disposed of accordingly.
Sd/-
JUDGE SS