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Patna High Court - Orders

The Central Bank Employees Savings And ... vs The State Of Bihar And Ors on 29 January, 2019

Author: Ahsanuddin Amanullah

Bench: Ahsanuddin Amanullah

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Criminal Miscellaneous No. 14884 of 2014
                         Arising Out of PS. Case No.-204 Year-2007 Thana- K. HAT District- Purnia
                  ======================================================
                  The Central Bank Employees Savings and Credit Self Supported Co-operative
                  Society Ltd. & Ors.

                                                                                     ... ... Petitioner/s
                                                         Versus
                  The State of Bihar & Ors.

                                                         ... ... Opposite Party/s
                  ======================================================
                                                          with
                                    Criminal Miscellaneous No. 6586 of 2017
                     Arising Out of C.A. Case No.-1848 Year-2006 Thana- PURNIA COMPLAINT CASE
                                                      District- Purnia
                  ======================================================
                  Md. Ehsanul Haque

                                                                                     ... ... Petitioner/s
                                                         Versus
                  The State of Bihar & Anr.

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  (In Criminal Miscellaneous No. 14884 of 2014)
                  For the Petitioner/s     :      Mr. S. K. Verma and
                                                  Mr. Ashhar Mustafa, Advocates
                  For the Opposite Party/s :      Mr.
                  (In Criminal Miscellaneous No. 6586 of 2017)
                  For the Petitioner/s     :      Mr. S. K. Verma and
                                                  Mr. Ashhar Mustafa, Advocates
                  For the Opposite Party/s :      Mr.
                  For the State            :      Mr. Jharkhandi Upadhyay, APP
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN
                          AMANULLAH
                                      ORAL ORDER

28   29-01-2019

Learned counsel for the petitioners; Mr. Jharkhandi Upadhyay, learned A.P.P. for the State and learned counsel for the opposite party no. 2 have assisted the Court.

As prayed for by learned counsel for the petitioners, for filing supplementary affidavit bringing on record relevant Patna High Court Cr.Misc. No.14884 of 2014(28) dt.29-01-2019 2/2 materials, including the bye laws of the Cooperative Society in question as well as various decisions of the High Court, which are referred to in the correspondence of the officials, the matters be listed on 12th February, 2019.



                                                                     (Ahsanuddin Amanullah, J.)


P. Kumar

U          T