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[Cites 0, Cited by 0] [Section 602(2)] [Section 602] [Entire Act]

State of Odisha - Subsection

Section 602(2)(b) in Orissa Municipal Rules, 1953

(b)be proclaimed by beat of 'drum in the area to be included/excluded for information of public to submit objection and suggestion in respect of the draft notification in writing to the State Government through the concerned District Magistrate.]