Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act] State of Sikkim - Subsection Section 132(1)(a) in Sikkim Urban and Regional Planning and Development Act, 1998 (a)The powers and duties of the officers and employees of the Authority the salaries, allowances and conditions of service of its officers and employees;